Ashok Kumar vs State Of U.P.
2018 Latest Caselaw 3978 ALL

Citation : 2018 Latest Caselaw 3978 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Ashok Kumar vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 275 of 1987
 

 
Appellant :- Ashok Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Palok Basu
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Issue notice to appellant to engage another counsel as Sri Palok Basu has been elevated to the Bench and now retired.

List in the week commencing 21.01.2019.

Order Date :- 26.11.2018

A.K.Verma

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