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Lekh Raj & Others vs State Of U.P.
2018 Latest Caselaw 3977 ALL

Citation : 2018 Latest Caselaw 3977 ALL
Judgement Date : 26 November, 2018

Allahabad High Court
Lekh Raj & Others vs State Of U.P. on 26 November, 2018
Bench: Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 644 of 1986
 

 
Appellant :- Lekh Raj & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- C.K. Parekh,Dhirendra Kumar Srivastav
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri Dhirendra Kumar Srivastava, learned counsel for the appellants.

Order Date :- 26.11.2018

A.K.Verma

 

 

 
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