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Ramdeen vs State Of U.P.
2018 Latest Caselaw 3961 ALL

Citation : 2018 Latest Caselaw 3961 ALL
Judgement Date : 26 November, 2018

Allahabad High Court
Ramdeen vs State Of U.P. on 26 November, 2018
Bench: Rajeev Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. 2nd BAIL APPLICATION No. - 44676 of 2018
 

 
Applicant :- Ramdeen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shailendra Kumar Verma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajeev Misra,J.

This is second bail application filed by the applicant. The first bail application of the applicant has been rejected by his Lordship Hon'ble Mr. Justice Shashi Kant Gupta.

List this second bail application in the next cause list before appropriate Bench.

Order Date :- 26.11.2018

Ravi Kant

 

 

 
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