Virendra Kumar Sonker And Another vs State Of U.P.
2018 Latest Caselaw 3955 ALL

Citation : 2018 Latest Caselaw 3955 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Virendra Kumar Sonker And Another vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 5694 of 2018
 

 
Appellant :- Virendra Kumar Sonker And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pavan Kishore,Manish Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

Sri Pawan Kishore, learned counsel for the appellants and Sri G.P. Singh, learned A.G.A. for the State are present.

As per office report dated 24.11.2018 L.C.R. is still awaited.

List on 20.12.2018 along with fresh report regarding summoning of the L.C.R.

Office to communicate this order to the Judgeship concerned telephonically apart from normal mode of communication to send the L.C.R. immediately.

Order Date :- 26.11.2018

A.K.Verma

Download the LatestLaws.com Mobile App