Jagdish & Others vs State Of U.P.
2018 Latest Caselaw 3936 ALL

Citation : 2018 Latest Caselaw 3936 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Jagdish & Others vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 4760 of 2009
 

 
Appellant :- Jagdish & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Faraz Kazmi,Kamal Krishna,R.P.Pandey,S.K.Kulshrestha,Shyamal Prayagi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

Case called out. None appears on behalf of the appellants even in the revised list.

List in the next cause list.

Order Date :- 24.11.2018

Masarrat

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