Latoori & Others vs State Of U.P.
2018 Latest Caselaw 3929 ALL

Citation : 2018 Latest Caselaw 3929 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Latoori & Others vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 4199 of 2006
 

 
Appellant :- Latoori & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Waqar Haider,A.P. Tewari,N.K.Tripathi,N.K.Trivedi,R.P. Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

Case called out. None appears on behalf of the appellants even in the revised list.

The appellant no. 1 Latoori and appellant no. 2 Umesh are in jail. Appellant no. 3 Mahaveer is on bail.

Issue bailable warrant against appellant no. 3.

List on 8.1.2019.

Order Date :- 24.11.2018

Masarrat

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