Shanker Lal And Others vs State Of U.P. And Another
2018 Latest Caselaw 3924 ALL

Citation : 2018 Latest Caselaw 3924 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Shanker Lal And Others vs State Of U.P. And Another on 24 November, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- APPLICATION U/S 482 No. - 7791 of 2005
 

 
Applicant :- Shanker Lal And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Surya Narayan
 
Counsel for Opposite Party :- Govt. Advocate,Amit Kumar,Renu Rajat
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None appears on behalf of the applicants even in the revised list.

List in the next cause list.

Order Date :- 24.11.2018

Masarrat

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