Sunil Kumar Sharma vs State Of U.P.
2018 Latest Caselaw 3915 ALL

Citation : 2018 Latest Caselaw 3915 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Sunil Kumar Sharma vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- APPLICATION U/S 482 No. - 8651 of 2002
 

 
Applicant :- Sunil Kumar Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar Bhardwaj,A.B.L. Gaur
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None appears on behalf of the applicant even in the revised list.

List in the next cause list as peremptorily.

Order Date :- 24.11.2018

Masarrat

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