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M/S Seth Ram Swaroop And Co. vs M/S Shiv Steel
2018 Latest Caselaw 3914 ALL

Citation : 2018 Latest Caselaw 3914 ALL
Judgement Date : 24 November, 2018

Allahabad High Court
M/S Seth Ram Swaroop And Co. vs M/S Shiv Steel on 24 November, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- APPLICATION U/S 482 No. - 3277 of 2002
 

 
Applicant :- M/S Seth Ram Swaroop And Co.
 
Opposite Party :- M/S Shiv Steel
 
Counsel for Applicant :- R.B. Sahai
 
Counsel for Opposite Party :- A.G.A.,Ashok Trivedi
 

 
Hon'ble Bachchoo Lal,J.

Case called out.  None appears on behalf of the applicants even in the revised list.

List in the next cause list.

Order Date :- 24.11.2018

Masarrat

 

 

 
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