Ved Prakash vs Rajesh Kumar
2018 Latest Caselaw 3912 ALL

Citation : 2018 Latest Caselaw 3912 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Ved Prakash vs Rajesh Kumar on 22 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 794 of 1991
 

 
Appellant :- Ved Prakash
 
Respondent :- Rajesh Kumar
 
Counsel for Appellant :- A.D. Saundars
 
Counsel for Respondent :- Anoop Kumar Khare
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Anoop Kumar Khare, learned counsel for the respondent is not present. Sri A.D. Saundars, learned counsel for appellant is present.

List on 11.12.2018.

Order Date :- 22.11.2018

Mukesh

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