Monika Chauhan And Another vs State Of U.P. And 5 Others
2018 Latest Caselaw 3909 ALL

Citation : 2018 Latest Caselaw 3909 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Monika Chauhan And Another vs State Of U.P. And 5 Others on 22 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 34904 of 2018
 

 
Petitioner :- Monika Chauhan And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Mohammad Waseem
 
Counsel for Respondent :- C.S.C.,Jitendra Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 29.11.2018.

Order Date :- 22.11.2018

Mukesh

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