Ram Krishan Singh vs State Of U.P. And Others
2018 Latest Caselaw 3907 ALL

Citation : 2018 Latest Caselaw 3907 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Ram Krishan Singh vs State Of U.P. And Others on 22 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 5174 of 1987
 

 
Petitioner :- Ram Krishan Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.B.L. Gour,A.B.L. Gaur,Ekansh Varma,Komal Mehrotra,R.D. Tewari
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to the parties, list on 29.11.2018.

Order Date :- 22.11.2018

Mukesh

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