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Ram Chandra And Others vs State
2018 Latest Caselaw 3889 ALL

Citation : 2018 Latest Caselaw 3889 ALL
Judgement Date : 22 November, 2018

Allahabad High Court
Ram Chandra And Others vs State on 22 November, 2018
Bench: Ram Surat (Maurya), Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 669 of 1987
 

 
Appellant :- Ram Chandra And Others
 
Respondent :- State
 
Counsel for Appellant :- R.C. Yadav
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

Heard Sri R.C. Yadav, learned counsel for the appellants and Sri Anil Kumar Kushwaha, learned A.G.A. for the State.

Judgement reserved.

Order Date :- 22.11.2018

Masarrat

 

 

 
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