Kuldeep Saxena vs Smt. Archana Saxena & 6 Others
2018 Latest Caselaw 3848 ALL

Citation : 2018 Latest Caselaw 3848 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Kuldeep Saxena vs Smt. Archana Saxena & 6 Others on 20 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SECOND APPEAL No. - 309 of 2016
 
Appellant :- Kuldeep Saxena
 
Respondent :- Smt. Archana Saxena & 6 Others
 
Counsel for Appellant :- Sudeep Seth,Yogesh Gurnanee
 
Counsel for Respondent :- Deepanshu Das
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the appellant, list this appeal in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 20.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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