Shushil Kumar Singh Chauhan & ... vs State Of U.P.
2018 Latest Caselaw 3836 ALL

Citation : 2018 Latest Caselaw 3836 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Shushil Kumar Singh Chauhan & ... vs State Of U.P. on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1913 of 2004
 

 
Appellant :- Shushil Kumar Singh Chauhan & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.K. Agnihotry,Amit Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

L.C.R. stands received.

Office is directed to prepare the paper books and thereafter handover a copy of the same to learned counsel for appellants on payment of usual charges and free of cost to learned A.G.A.

List in the week commencing 14.01.2019 for hearing.

Order Date :- 20.11.2018

A.K.Verma

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