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Jamuna Kanja vs State Of U.P.
2018 Latest Caselaw 3831 ALL

Citation : 2018 Latest Caselaw 3831 ALL
Judgement Date : 20 November, 2018

Allahabad High Court
Jamuna Kanja vs State Of U.P. on 20 November, 2018
Bench: Pankaj Naqvi, Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2315 of 2003
 

 
Appellant :- Jamuna Kanja
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Shukla,Kaushal Kishor Mishra,Rajul Bhargava,Yogesh Srivastava
 
Counsel for Respondent :- A.G.A.,A.B. Singhal,R.B. Singhal
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

As prayed by Sri Yogesh Srivastava, list in the week commencing 10.12.2018.

Office is directed to supply the copy of paper book to learned counsel for appellant on payment of usual charges and free of cost to learned A.G.A.

Order Date :- 20.11.2018

A.K.Verma

 

 

 
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