Citation : 2018 Latest Caselaw 3825 ALL
Judgement Date : 20 November, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 3499 of 2003 Appellant :- Naga Yadav @ Nagwa Respondent :- State Of U.P. Counsel for Appellant :- P.K. Singh,J.S.Sengar Counsel for Respondent :- A.G.A.,Amit Kumar Srivastava,Ashish Kumar Gupta Hon'ble Pankaj Naqvi,J.
Hon'ble Krishna Pratap Singh,J.
List in the additional cause list on 23.01.2019 for hearing.
This order has been passed in the presence of Sri S.K. Singh, holding brief of Sri P.K. Singh, learned counsel for appellant.
Order Date :- 20.11.2018
A.K.Verma
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