Mohammad Aqib vs Union Of India & Another.
2018 Latest Caselaw 3779 ALL

Citation : 2018 Latest Caselaw 3779 ALL
Judgement Date : 16 November, 2018

Allahabad High Court

Mohammad Aqib vs Union Of India & Another. on 16 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 9 of 2002
 
Revisionist :- Mohammad Aqib
 
Opposite Party :- Union Of India & Another.
 
Counsel for Revisionist :- S.M.Munis Jafari
 
Counsel for Opposite Party :- Govt.Advocate,I.B.Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, the case could not be taken up today.

List in the next cause list.

Order Date :- 16.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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