Arun Kumar Saxena S/O Sri Kaushal ... vs Hon'Ble High Court Of Judicature ...
2018 Latest Caselaw 3766 ALL

Citation : 2018 Latest Caselaw 3766 ALL
Judgement Date : 16 November, 2018

Allahabad High Court

Arun Kumar Saxena S/O Sri Kaushal ... vs Hon'Ble High Court Of Judicature ... on 16 November, 2018

Bench: Manoj Misra, Ved Prakash Vaish




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52347 of 2008
 

 
Petitioner :- Arun Kumar Saxena S/O Sri Kaushal Kumar, A.D.&S.J. Ballia
 
Respondent :- Hon'Ble High Court Of Judicature At Allahabad Thro R.G.
 
Counsel for Petitioner :- K.M. Mishra,Saral Singh,Siddharth Pandey,Vipin Sinha,Vivek Saran
 
Counsel for Respondent :- C.S.C.,Arvind Srivastava,Manish Goel,Yashwant Verma
 

 
Hon'ble Manoj Misra,J.

Hon'ble Ved Prakash Vaish,J.

Dismissed.

For order, see order of date passed in Writ A No. 21368 of 2006 on separate sheets.

Order Date :- 16.11.2018

Sunil Kr Tiwari

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