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Ram Swaroop vs State Of U.P. & Others
2018 Latest Caselaw 3743 ALL

Citation : 2018 Latest Caselaw 3743 ALL
Judgement Date : 15 November, 2018

Allahabad High Court
Ram Swaroop vs State Of U.P. & Others on 15 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 57104 of 2009
 

 
Petitioner :- Ram Swaroop
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Sukesh Kumar,S.N. Yadav
 
Counsel for Respondent :- C.S.C.,D.D. Chauhan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Pursuant to order dated 3.7.2018, State to file its reply on or before 22.11.2018.

List this matter on 26.11.2018.

Order Date :- 15.11.2018

Mukesh

 

 

 
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