Neetu vs State Of Up And Another
2018 Latest Caselaw 3715 ALL

Citation : 2018 Latest Caselaw 3715 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

Neetu vs State Of Up And Another on 15 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- APPLICATION U/S 482 No. - 38994 of 2018
 

 
Applicant :- Neetu
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- U.C. Chaturvedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

As prayed by learned counsel for the applicant, put up on 22.11.2018 as fresh before the appropriate Bench.

The matter shall not be treated as tied up or part heard to his Bench.

Order Date :- 15.11.2018

A.K.Verma

Download the LatestLaws.com Mobile App