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Bankeylal Saroj vs State Of U.P. And 2 Others
2018 Latest Caselaw 3704 ALL

Citation : 2018 Latest Caselaw 3704 ALL
Judgement Date : 15 November, 2018

Allahabad High Court
Bankeylal Saroj vs State Of U.P. And 2 Others on 15 November, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 3732 of 2018
 

 
Revisionist :- Bankeylal Saroj
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- Jai Shankar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionist.

Learned A.G.A. has accepted notice on behalf of O.P. Nos. 1 and 2.

Issue notice to O.P. No. 3. Steps be taken within ten days.

List after service of notice upon O.P. No. 3.

Order Date :- 15.11.2018

Masarrat

 

 

 
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