Citation : 2018 Latest Caselaw 3700 ALL
Judgement Date : 15 November, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- MISC. BENCH No. - 30361 of 2018 Petitioner :- Wellwon Bulders (India) Pvt. Ltd. Thru. Authorized Signatory Respondent :- State Of U.P. Thru.Prin. Secy. Urban Developement & Anr. Counsel for Petitioner :- Sandeep Dixit,Vijay Dixit Counsel for Respondent :- C.S.C.,Dr. V. K.Singh,Shailendra Singh Chauhan Hon'ble Vikram Nath,J.
Hon'ble Rajesh Singh Chauhan,J.
List after two weeks.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 15.11.2018
Suresh/
[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]
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