Kamla Dixit vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 3699 ALL

Citation : 2018 Latest Caselaw 3699 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

Kamla Dixit vs State Of U.P. Thru. Prin. Secy. ... on 15 November, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 6373 of 2018
 
Petitioner :- Kamla Dixit
 
Respondent :- State Of U.P. Thru. Prin. Secy. Awas Evam Sahri Niyojan & Ot
 
Counsel for Petitioner :- Arun Kumar Shukla,Ambuj Prajapati
 
Counsel for Respondent :- C.S.C.,Ajay Kumar Singh,Ratnesh Chandra
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

List after two weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 15.11.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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