Citation : 2018 Latest Caselaw 3684 ALL
Judgement Date : 14 November, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 40480 of 2005 Petitioner :- U.P.S.R.T.C. Thru' Regional Manager Respondent :- Mohd. Aslam & Another Counsel for Petitioner :- Rahul Anand Gaur,Sunil Kumar Mishra Counsel for Respondent :- C.S.C.,M.F. Ansari,M.M. Ansari Hon'ble Dr. Kaushal Jayendra Thaker,J.
Called in revised. None present on behalf of UPSRTC.
List on 29.11.2018 in cause list.
Order Date :- 14.11.2018
Mukesh
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