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Vijay Kumar vs State Of U.P. & Another
2018 Latest Caselaw 3672 ALL

Citation : 2018 Latest Caselaw 3672 ALL
Judgement Date : 14 November, 2018

Allahabad High Court
Vijay Kumar vs State Of U.P. & Another on 14 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 190 of 1996
 

 
Appellant :- Vijay Kumar
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Y.S.Bohra,Ajay K. Singh,Ajit Kumar,M.K.Rajvanshi,Manoj Misra,Manoj Saxena,Manu Saxena,R.K.Pandey
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the State wants to verify the certain factual data whether the appeal preferred against the similar award or not.

List on 16.11.2018  as unlisted at 2.00 p.m. for final disposal

Order Date :- 14.11.2018

Mukesh

 

 

 
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