Naga Yadav @ Nagwa vs State Of U.P.
2018 Latest Caselaw 3621 ALL

Citation : 2018 Latest Caselaw 3621 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Naga Yadav @ Nagwa vs State Of U.P. on 13 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3499 of 2003
 

 
Appellant :- Naga Yadav @ Nagwa
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K. Singh,J.S.Sengar
 
Counsel for Respondent :- A.G.A.,Amit Kumar Srivastava,Ashish Kumar Gupta
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri P.K. Singh, learned counsel for appellant.

List peremptorily in the next cause list.

Order Date :- 13.11.2018

A.K.Verma

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