Kamini And Another vs State Of U P And 2 Others
2018 Latest Caselaw 3611 ALL

Citation : 2018 Latest Caselaw 3611 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Kamini And Another vs State Of U P And 2 Others on 13 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 35897 of 2018
 

 
Petitioner :- Kamini And Another
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Radhey Shyam Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

There is no compliance of the order passed earlier.

Hence, list in due course.

Further Order

List on 3rd December, 2018 on oral request earlier order be complied by that date.

Order Date :- 13.11.2018

Mukesh

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