J.K. Cotten Mills Karmchari ... vs State Of U.P. And Others
2018 Latest Caselaw 3600 ALL

Citation : 2018 Latest Caselaw 3600 ALL
Judgement Date : 12 November, 2018

Allahabad High Court

J.K. Cotten Mills Karmchari ... vs State Of U.P. And Others on 12 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 19976 of 2009
 

 
Petitioner :- J.K. Cotten Mills Karmchari Audyogik Utpadan Sahkari Samiti
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ramanand Gupta,Bushra Maryam,Dharmendra Singh,P.N.Gupta,Rohan Gupta
 
Counsel for Respondent :- C.S.C.,Miss B. Maryam,Ritvik Upadhyay,Smt. Kirtika Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rohan Gupta, learned counsel for the petitioner has sought adjournment on the ground of illness.

As requested by Sri Ritvik Upadhyay-Advocate, list this matter on 26.11.2018.

Order Date :- 12.11.2018

Mukesh

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