Laximan vs State Of U.P.& Another
2018 Latest Caselaw 3598 ALL

Citation : 2018 Latest Caselaw 3598 ALL
Judgement Date : 12 November, 2018

Allahabad High Court

Laximan vs State Of U.P.& Another on 12 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 392 of 2002
 

 
Appellant :- Laximan
 
Respondent :- State Of U.P.& Another
 
Counsel for Appellant :- N. Lal,Yogesh Tiwari
 
Counsel for Respondent :- Awadesh Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Yogesh Tiwari, learned counsel for the appellant has sought adjournment on the ground of illness.

List on 19.11.2018.

Order Date :- 12.11.2018

Mukesh

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