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Manager U.P.S.R.T.C., Varanasi ... vs Kamla Devi And Others
2018 Latest Caselaw 3594 ALL

Citation : 2018 Latest Caselaw 3594 ALL
Judgement Date : 12 November, 2018

Allahabad High Court
Manager U.P.S.R.T.C., Varanasi ... vs Kamla Devi And Others on 12 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 622 of 2000
 
Appellant :- Manager U.P.S.R.T.C., Varanasi And Another
 
Respondent :- Kamla Devi And Others
 
Counsel for Appellant :- Neeraj Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

( Order on Application filed under Section 5 of Limitation Act)

1.  Called in revised. None appeared to press this application on behalf of UPSRTC.

2.  Dismissed for want of prosecution.

Order Date :- 12.11.2018/Mukesh

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 622 of 2000

Appellant :- Manager U.P.S.R.T.C., Varanasi And Another

Respondent :- Kamla Devi And Others

Counsel for Appellant :- Neeraj Tripathi

Hon'ble Dr. Kaushal Jayendra Thaker,J.

The application seeking condonation of delay for filing appeal having been rejected vide order of date, this appeal being barred by limitation, is accordingly dismissed.

Order Date :- 12.11.2018/Mukesh

 

 

 
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