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C/M, Madarsa Arbia Misabahul ... vs State Of U.P. Thru' Collector ...
2018 Latest Caselaw 3592 ALL

Citation : 2018 Latest Caselaw 3592 ALL
Judgement Date : 12 November, 2018

Allahabad High Court
C/M, Madarsa Arbia Misabahul ... vs State Of U.P. Thru' Collector ... on 12 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 189 of 2010
 

 
Appellant :- C/M, Madarsa Arbia Misabahul Oloom, Rampur & Another
 
Respondent :- State Of U.P. Thru' Collector Deoria & Others
 
Counsel for Appellant :- Vashistha Tiwari,P.K. Dwivedi,Rakesh Pandey
 
Counsel for Respondent :- G.K. Singh,Hritudhwaj Pratap Sahi,R.P.Giri,S. Srinet,Shashi Kant Dwivedi,V. Singh,V.K.Singh,Vijay Kumar Singh,Y.K.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Vashistha Tiwari, learned counsel for appellant has sought adjournment on the ground of illness slip. Sri Pramod Kumar Pandey holding brief of Sri V.K. Singh learned counsel for the respondent is present.

List this matter on 26.11.2018.

Order Date :- 12.11.2018

Mukesh

 

 

 
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