Rajesh Yadav vs The Commissioner, Azamgarh And 3 ...
2018 Latest Caselaw 3564 ALL

Citation : 2018 Latest Caselaw 3564 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Rajesh Yadav vs The Commissioner, Azamgarh And 3 ... on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 19266 of 2017
 

 
Petitioner :- Rajesh Yadav
 
Respondent :- The Commissioner, Azamgarh And 3 Others
 
Counsel for Petitioner :- Bal Mukund Singh
 
Counsel for Respondent :- C.S.C.,Amit Manohar,Radheshyam Yadav,Ramesh Chandra Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in the month of January, 2019.

Order Date :- 2.11.2018

Mukesh

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