Syed Kamrul Usman Afzal vs Syed Misbahul Afzal And Another
2018 Latest Caselaw 3560 ALL

Citation : 2018 Latest Caselaw 3560 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Syed Kamrul Usman Afzal vs Syed Misbahul Afzal And Another on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 183 of 2011
 

 
Appellant :- Syed Kamrul Usman Afzal
 
Respondent :- Syed Misbahul Afzal And Another
 
Counsel for Appellant :- Ajit Kumar
 
Counsel for Respondent :- Vinod Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Dinesh Rai- Advocate has sought adjournment on the ground of illness.

List in the month of January, 2019.

Order Date :- 2.11.2018

Mukesh

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