Rajendra Singh & Others vs Prayag Das Seth & Others
2018 Latest Caselaw 3557 ALL

Citation : 2018 Latest Caselaw 3557 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Rajendra Singh & Others vs Prayag Das Seth & Others on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 367 of 2008
 

 
Appellant :- Rajendra Singh & Others
 
Respondent :- Prayag Das Seth & Others
 
Counsel for Appellant :- Narendra Kumar Giri,Madhav Jain,Ratnakar Bharti
 
Counsel for Respondent :- Swapnil Kumar,A,S.Dubey,M.K.Gupta,Swapnil Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for respondent wants to file counter affidavit which may be filed on or before 12.11.2018 with a copy to the other side. The other side may file rejoinder affidavit on or before 19.11.2018.

List on 30.11.2018.

Order Date :- 2.11.2018

Mukesh

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