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Priyanka Singh And Another vs State Of U.P. And 4 Others
2018 Latest Caselaw 3543 ALL

Citation : 2018 Latest Caselaw 3543 ALL
Judgement Date : 2 November, 2018

Allahabad High Court
Priyanka Singh And Another vs State Of U.P. And 4 Others on 2 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36788 of 2018
 

 
Petitioner :- Priyanka Singh And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sudhir Bharti,Shishir Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners may apply online application on or before 20.11.2018 for getting their marriage registered and the same be filed through supplementary affidavit annexing the complete copy of application.

List on 20.11.2018.

Order Date :- 2.11.2018

Mukesh

 

 

 
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