U.P.S.R.T.C. & Another vs Rajendra Nath Mishra & Others
2018 Latest Caselaw 3518 ALL

Citation : 2018 Latest Caselaw 3518 ALL
Judgement Date : 1 November, 2018

Allahabad High Court

U.P.S.R.T.C. & Another vs Rajendra Nath Mishra & Others on 1 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 31216 of 2004
 

 
Petitioner :- U.P.S.R.T.C. & Another
 
Respondent :- Rajendra Nath Mishra & Others
 
Counsel for Petitioner :- Chandra Prakash,Amit Monohar,Manu Ghil Goyal
 
Counsel for Respondent :- C.S.C.,Akhilesh Mishra,Sanjay Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 12.11.2018 showing the name of Sri Anuj Srivastava as counsel for petitioner.

Order Date :- 1.11.2018

Mukesh

Download the LatestLaws.com Mobile App