U.P.S.R.T.C. Thru' Regional ... vs Mohd. Aslam & Another
2018 Latest Caselaw 3516 ALL

Citation : 2018 Latest Caselaw 3516 ALL
Judgement Date : 1 November, 2018

Allahabad High Court

U.P.S.R.T.C. Thru' Regional ... vs Mohd. Aslam & Another on 1 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 40480 of 2005
 

 
Petitioner :- U.P.S.R.T.C. Thru' Regional Manager
 
Respondent :- Mohd. Aslam & Another
 
Counsel for Petitioner :- Rahul Anand Gaur,Sunil Kumar Mishra
 
Counsel for Respondent :- C.S.C.,M.F. Ansari,M.M. Ansari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Mishra-Advocate shall take instructions from U.P. State Road Transport Corporation.

Looking to the urgency, list this matter on 14.11.2018.

Order Date :- 1.11.2018

Mukesh

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