Ram Baboo Gupta vs Smt.Kanya Devi & Another
2018 Latest Caselaw 3511 ALL

Citation : 2018 Latest Caselaw 3511 ALL
Judgement Date : 1 November, 2018

Allahabad High Court

Ram Baboo Gupta vs Smt.Kanya Devi & Another on 1 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 453 of 2000
 

 
Appellant :- Ram Baboo Gupta
 
Respondent :- Smt.Kanya Devi & Another
 
Counsel for Appellant :- G.K.Khanna
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 13.11.2018.

Order Date :- 1.11.2018

Mukesh

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