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Dharmendra Kumar vs State Of U P And 02 Others
2018 Latest Caselaw 3505 ALL

Citation : 2018 Latest Caselaw 3505 ALL
Judgement Date : 1 November, 2018

Allahabad High Court
Dharmendra Kumar vs State Of U P And 02 Others on 1 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 32566 of 2018
 

 
Petitioner :- Dharmendra Kumar
 
Respondent :- State Of U P And 02 Others
 
Counsel for Petitioner :- Ganesh Mani,Hemant Kumar,Indradeo,Pradeep Kumar Keshri
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Pradeep Kumar Keshri, learned counsel for the petitioner has sought adjournment on the ground of illness. Sri Ganesh Mani and Sri Hemant Kumar and Sri Indradeo-Advocates are absent.

List in the first week of January, 2019.

Order Date :- 1.11.2018

Mukesh

 

 

 
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