Vaibhav Shankar Dixit vs State Bank Of India Thru Md ...
2018 Latest Caselaw 989 ALL

Citation : 2018 Latest Caselaw 989 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Vaibhav Shankar Dixit vs State Bank Of India Thru Md ... on 28 May, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 7848 of 2018
 
Petitioner :- Vaibhav Shankar Dixit
 
Respondent :- State Bank Of India Thru Md Corporate Centre & 2 Ors.
 
Counsel for Petitioner :- Rakesh Bajpai,Ashok Shukla
 
Counsel for Respondent :- Anurag Srivastava,Alok Saxena
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list, as prayed.

Order Date :- 28.5.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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