Nasir Kazim And 8 Others vs State Of U.P. And Another
2018 Latest Caselaw 961 ALL

Citation : 2018 Latest Caselaw 961 ALL
Judgement Date : 25 May, 2018

Allahabad High Court

Nasir Kazim And 8 Others vs State Of U.P. And Another on 25 May, 2018

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 23683 of 2016
 

 
Applicant :- Nasir Kazim And 8 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Aditya Prasad Mishra
 
Counsel for Opposite Party :- G.A.,Sunder Singh
 

 
Hon'ble Umesh Chandra Srivastava,J.

On the case being taken up today for hearing, no one is present on behalf applicants to press the application.

Shri Santosh Kumar Singh holding brief of Shri Y.P. Singh, learned counsel for opposite party no. 2 along with learned A.G.A is present and submitted that mediation between the parties has failed.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 25.5.2018

M/A.

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