Smt. Lalita Devi vs State
2018 Latest Caselaw 960 ALL

Citation : 2018 Latest Caselaw 960 ALL
Judgement Date : 25 May, 2018

Allahabad High Court

Smt. Lalita Devi vs State on 25 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 63
 

 
Case :- CRIMINAL APPEAL No. - 1727 of 1991
 

 
Appellant :- Smt. Lalita Devi
 
Respondent :- State
 
Counsel for Appellant :- Kamlesh Kumar,G.S. Srivastava
 
Counsel for Respondent :- A.G.A
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant is present.

Summon the lower court record within a period of four weeks.

List thereafter.

Order Date :- 25.5.2018

Gss

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