Naresh vs State
2018 Latest Caselaw 959 ALL

Citation : 2018 Latest Caselaw 959 ALL
Judgement Date : 25 May, 2018

Allahabad High Court

Naresh vs State on 25 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 63
 

 
Case :- CRIMINAL APPEAL No. - 1845 of 1991
 

 
Appellant :- Naresh
 
Respondent :- State
 
Counsel for Appellant :- Y.K. Shukla
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, put up on 28.5.2018 as unlisted.

Order Date :- 25.5.2018

Gss

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