Raghu Bardayal vs State
2018 Latest Caselaw 958 ALL

Citation : 2018 Latest Caselaw 958 ALL
Judgement Date : 25 May, 2018

Allahabad High Court

Raghu Bardayal vs State on 25 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 63
 

 
Case :- CRIMINAL APPEAL No. - 343 of 1991
 

 
Appellant :- Raghu Bardayal
 
Respondent :- State
 
Counsel for Appellant :- Ravindra Singh
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant is present. Office report dated 24.5.2018 shows that in pursuance of the order dated 30.3.2018 a letter was sent to District Judge, Mainpuri for sending the lower court record but the same is awaited.

List after two weeks.

Order Date :- 25.5.2018

Gss

Download the LatestLaws.com Mobile App