Sampat Singh vs State
2018 Latest Caselaw 957 ALL

Citation : 2018 Latest Caselaw 957 ALL
Judgement Date : 25 May, 2018

Allahabad High Court

Sampat Singh vs State on 25 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 63
 

 
Case :- CRIMINAL APPEAL No. - 547 of 1991
 

 
Appellant :- Sampat Singh
 
Respondent :- State
 
Counsel for Appellant :- W.H. Khan
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 25.5.2018

Gss

Download the LatestLaws.com Mobile App