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Suraj Prasad Sadu vs State
2018 Latest Caselaw 955 ALL

Citation : 2018 Latest Caselaw 955 ALL
Judgement Date : 25 May, 2018

Allahabad High Court
Suraj Prasad Sadu vs State on 25 May, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 63
 

 
Case :- CRIMINAL APPEAL No. - 1054 of 1987
 

 
Appellant :- Suraj Prasad Sadu
 
Respondent :- State
 

 
Hon'ble Bachchoo Lal,J.

Sri R.K.Tiwari, learned counsel for the appellant is present. He pointed out that the appellant Suraj Prasad Sahu has died.

In the report of Chief Metropolitan Magistrate, Kanpur Nagar dated 5.1.2018 it has been mentioned that the appellant Suraj Prasad Sahu has died on 25.6.2005.

The sole appellant Suraj Prasad Sahu has died, therefore, this appeal stands abated.

Order Date :- 25.5.2018

Gss

 

 

 
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