Anshuman vs State
2018 Latest Caselaw 953 ALL

Citation : 2018 Latest Caselaw 953 ALL
Judgement Date : 25 May, 2018

Allahabad High Court

Anshuman vs State on 25 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 63
 

 
Case :- CRIMINAL APPEAL No. - 780 of 1987
 

 
Appellant :- Anshuman
 
Respondent :- State
 
Counsel for Appellant :- S. Hasnain
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard Sri S.S.Rajput, Amicus Curriae on behalf of appellant, learned A.G.A. for the State and perused the record.

Judgement reserved.

Order Date :- 25.5.2018

Gss

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