Citation : 2018 Latest Caselaw 916 ALL
Judgement Date : 24 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 15 Case :- APPLICATION U/S 482 No. - 43446 of 2014 Applicant :- Brigadier Vijay Kumar Arrorra Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Sunil Kuamr Counsel for Opposite Party :- Govt. Advocate,Dinesh Chandra Srivastava Hon'ble Umesh Chandra Srivastava,J.
On the case being taken up, no one is present on behalf of applicant to press the application.
Learned A.G.A. and Shri S.K. Agarwal, learned counsel for the opposite party no. 2 is present.
Accordingly, application is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 24.5.2018
M/A.
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