Ashu Chaddha @ Monti vs State Of U.P.
2018 Latest Caselaw 915 ALL

Citation : 2018 Latest Caselaw 915 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Ashu Chaddha @ Monti vs State Of U.P. on 24 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27728 of 2017
 

 
Applicant :- Ashu Chaddha @ Monti
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Mullick
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

At the request of learned A.G.A., list in the next cause list. In the meantime, he may trace out his record.

Order Date :- 24.5.2018

Gss

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